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Binani Cement Ltd vs U O I And Ors (2023:Rj-Jp:28964)
2023 Latest Caselaw 5938 Raj/2

Citation : 2023 Latest Caselaw 5938 Raj/2
Judgement Date : 12 October, 2023

Rajasthan High Court
Binani Cement Ltd vs U O I And Ors (2023:Rj-Jp:28964) on 12 October, 2023
Bench: Ganesh Ram Meena
                                   [2023:RJ-JP:28964]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 10315/2016

                                   Binani Cement Limited, Miracle 22 Subham Enclave Parivahan
                                   Marg, C-Scheme, Jaipur Through Its Autho
                                                                                                             ----Petitioner
                                                                            Versus
                                   1.       Union Of India, Ministry Of Coal, Shastri Bhawan, Dr.
                                            Rajendra Prasad Road, New Delhi, Through Its
                                   2.       State       Of   Rajasthan,          Through         Its     Chief   Secretary,
                                            Government Of Rajasthan, Secretariat, Jaipur
                                   3.       State Of Rajasthan, Department Of Mines And Geology,
                                            Khanij Bhawan, Shashtri Circle, Udaipur, Through Its
                                            Director
                                                                                                          ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

12/10/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stand

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /22

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