Sandeep Singh Jadoun vs Trans Union Cibil Limited ...
2023 Latest Caselaw 5934 Raj/2

[2023:RJ-JP:28978]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 10567/2019

Sandeep Singh Jadoun, Aged About 33 Years, Plot No. 3,
Chandra Vihar, Takia Ki Chowki, Gokulpura, Near Marbel Mandi,
Jaipur - 302012 Rajasthan.
                                                                    ----Petitioner
                                    Versus
1.       Trans Union Cibil Limited, One Indiabulls Center, Tower
         2A, 19Th Floor, Senapati Bapat Marg, Elphinstone Road,
         Mumbai - 400013, Maharashtra.
2.       Reserve Bank Of India, Through Its Cpio Of Rti Division,
         Rbi, Sahid Bhagat Singh Road, Main Building, P.o. Box No.
         901, Mumbai - 400001, Maharashtra
3.       Union Of India, Through Its Secretary, Ministry Of Home
         Affaires, North Block, New Delhi - 11001.
4.       Union Of India, Through Its Secretary, Ministry Of
         Personnel, Public Grievances And Pensions, Department
         Of Administrative Reforms And Public Grievances, Sardar
         Patel Bhawan, Parliament Street, New Delhi - 11001.
5.       Dmi Housing Finance Pvt. Ltd., Having Its Regional Office
         At Office No. 6- 7, 4Th Floor, Sanghi Upasana Tower
         Subhash Marg, Near Ahinsa Circle, C-Scheme, Jaipur-
         302001 Rajasthan.
6.       Hdfc Bank Limited, Having Its Regional Office At G/20/22,
         Time Square Multiplex 10, Central Spine, Vidhyadhar
         Nagar, Jaipur - 302023 Rajasthan.
                                                                 ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

12/10/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

[2023:RJ-JP:28978] (2 of 2) [CW-10567/2019]

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stand

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /82

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