Murlidhar S/O Shri Tulsiram vs Shri Naresh Pal Gangwar ...
2023 Latest Caselaw 5914 Raj/2

                                   [2023:RJ-JP:29072]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                               S.B. Civil Miscellaneous Application No. 278/2019

                                                                               In

                                                     S.B. Civil Contempt Petition no.1144/2017

                                   Murlidhar S/o Shri Tulsiram, Resident Of Tel Factory, Hanuman
                                   Mandir, Dandotiya Ki Badi, Baran (Raj) At Present Working As
                                   Class-IV Servant At District Education Training Centre (Diet)
                                   Baran
                                                                                               ----Petitioner/Applicant
                                                                           Versus
                                   1.         Shri Naresh Pal Gangwar, Secretary To The Government
                                              Of Rajasthan, School Education, Secretariat, Jaipur At
                                              Present Principal Secretary Energy, Jaipur
                                   2.         Shri    Durga     Sukhwal,          Deputy        Director,   Elementary
                                              Education, Government Of Rajasthan, Kota
                                   3.         Shri Raj Kumar Sharma, Elementary Education, District
                                              Education Officer, Government Of Rajasthan, Baran
                                   4.         The State Of Rajasthan, Through Secretary To The
                                              Government Of Rajasthan School And Sanskrit Education,
                                              Rajasthan, Jaipur
                                                                                      ----Respondents/Contemnors

For Petitioner(s) : Mr. Arvind Kumar Sharma For Respondent(s) : Mr. C.L. Saini, AAG with Ms. Srijna Shreshth

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 12/10/2023

Learned counsel for the applicant wants to withdraw this

misc. application as he has instructions to avail the appropriate

remedy available under the law for redressal of his grievance(s).

The same is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/07

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