Vijay Laxmi Gautam Andanr vs State Home Departmentors ...
2023 Latest Caselaw 5905 Raj/2

[2023:RJ-JP:28511]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 7116/2016

    1. Vijay Laxmi Gautam W/o Bharat Sharma aged 22 years,
       R/o Akhadaewale Balaji ke pass jamat, niwai district tonk
       raj.
    2. Pawan kumar pujari S/o Natthu Ram Swami aged 38 years,
       R/o h.No.19 Gali No.25 A Block Bangali Colony, Sant Nagar,
       Buradi,       Delhi   North,       At    present-       14    Kendriya   Vihar
       Vidhyadhar Nagar Jaipur.
                                                                       ----Petitioners
                                        Versus
    1. State     of Rajasthan through Principal home secretary
       cabinet secretariat Jaipur.
    2. Commissioner of Police Jaipur Metropolitan Jaipur.
    3. Superintendent of Police District Tonk.
    4. S.H.O. P.S. Niwai, District Tonk.
    5. Bharat Sharma S/o Satyanarayan Shrma R/o Akhadaewale
       Balaji Ke Pass Jamat, Niwai District Tonk Raj.
    6. Ashok Kumar Sharma S/o Surendra kumar Sharma R/o
       P.N. 48-49 Adarsh Nagar, patwari Chouk, Malpura District
       Tonk Raj.
                                                                     ----Respondents

For Petitioner(s) : Mr. DeshrajKalwania For Respondent(s) : Mr. Prahlad Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

11/10/2023

Counsel for the petitioners submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the

petitioners, the present writ petition is dismissed as having

become infructuous.

[2023:RJ-JP:28511] (2 of 2) [CW-7116/2016]

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /101

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