Damodar vs Shivji Prasad ...
2023 Latest Caselaw 5904 Raj/2

                                   [2023:RJ-JP:28480]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 8720/2015

                                   Damodar Son Of Ramsahay, Kachahri Road, Gangapur City,
                                   District Sawai Madhopur Rajasthan
                                                                                                             ----Petitioner
                                                                              Versus
                                   Shivji Prasad Son Of Badri Lal, Kachahari Road, Gangapur City,
                                   District Sawai Madhopur Rajasthan
                                                                                                           ----Respondent

For Petitioner(s) : Ms. Chanchal for Mr. Rajneesh Gupta For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

11/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /77

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