Prabhulal vs Gopilal (2023:Rj-Jp:28517)
2023 Latest Caselaw 5902 Raj/2

                                   [2023:RJ-JP:28517]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 6718/2017

                                   Prabhulal Son Of Ramkuwar, Gram Ganesh Ganj, Tehsil Choth Ka
                                   Barwada, District Sawai Madhopur
                                                                                                      ----Petitioner
                                                                       Versus
                                   Gopilal Son Of Sadashankar Sharma, Opposite Railway Station,
                                   Choth Ka Barwada, Tehsil District Sawai Madhopur At Present
                                   Resident Of Aalanpur Tehsil And District Sawai Madhopur
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Kailash Choudhary for Mr. Timan Singh For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

11/10/2023

Counsel appearing for the petitioner submits that the present

writ petition has become infructuous.

In view of the statements made by counsel appearing for the

petitioner, the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /110

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