Smt Madhu Sharma vs Jan Vikas Sanchalan Samiti ...
2023 Latest Caselaw 5898 Raj/2

                                   [2023:RJ-JP:28492]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 18552/2017

                                   Smt. Madhu Sharma W/o Shri Kailash Chandra Sharma, R/o 201,
                                   Brackenable Lane Edmond, Oklahoma, 73003 U.s.a. Through
                                   Power Of Attorney Dinesh Soni S/o Shri Bagirath Soni, Mohalla
                                   Ladiya, Alwar
                                                                                                             ----Petitioner
                                                                              Versus
                                   Jan Vikas Sanchalan Samiti, 22 Manu Marg Alwar Through
                                   Secretary Kumari Mala Sharma D/o Satish Chandra Sharma, 22
                                   Manu Marg, Alwar
                                                                                                           ----Respondent

For Petitioner(s) : Mr. Mohit Gupta For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

11/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /317

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