Citation : 2023 Latest Caselaw 5896 Raj/2
Judgement Date : 11 October, 2023
[2023:RJ-JP:28491]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 11557/2020
1. Ilahibaksh S/o Shri Fareed Khan, R/o Miyan Ki Dhani,
Tehsil Shrimadhopur (Daantaramgarh) District Sikar
(Deceased During Suit)
2. Mushtak Sli S/o Shri Ilahibaksh, R/o Miyan Ki Dhani Tehsil
Shrimadhopur (Daantaramgarh) District Sikar
3. Mohammad Isaak S/o Shri Ilahibaksh, R/o Miyan Ki Dhani
Tehsil Shrimadhopur (Daantaramgarh) District Sikar
4. Mohammad Rafeek S/o Ilahibaksh, R/o Miyan Ki Dhani
Tehsil Shrimadhopur (Daantaramgarh) District Sikar
5. Niyamat Bano W/o Shri Ilahibaksh, R/o Miyan Ki Dhani
Tehsil Shrimadhopur (Daantaramgarh) District Sikar
6. Smt. Shahnaz D/o Ilahibaksh W/o Ayub Khan, R/o
Rajavaas Tehsil Laxmangarh District Sikar
7. Smt. Shamim Bano D/o Ilahibaksh W/o Shri Yunus Khan,
R/o Sabalpura Tehsil And District Jaipur
----Petitioners
Versus
Rafeek S/o Fakeer Mohammad, Shopkeeper M/s Super Tyre
Repairs P.d. Mathur Farm Ke Saamne, Kalwad Road, Jaipur.
----Respondent
For Petitioner(s) : Mr. KailashChander Sharma For Respondent(s) : Ms. Pallavi Mehta
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
11/10/2023
Counsel for the petitioners seeks permission to withdraw the
present writ petition.
Permission as sought for is allowed.
Accordingly, the present writ petition is dismissed as
withdrawn.
[2023:RJ-JP:28491] (2 of 2) [CW-11557/2020]
Since the main petition has been dismissed as withdrawn, all
other pending application/s, if any, also stands dismissed.
(GANESH RAM MEENA),J
ARTI SHARMA /472
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