Girijesh Kumar Shrivastav S/O ... vs State Of Rajasthan Through Its ...
2023 Latest Caselaw 5886 Raj/2

                                    [2023:RJ-JP:28576]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Civil Contempt Petition No. 272/2019
                                                                               In
                                                         S.B.Civil Writ Petition No.4438/2018

                                     Girijesh Kumar Shrivastav S/o Late Shri Gurudev Prasad
                                     Shrivastav, Senior Assistant Office Of Additional Director, Pension
                                     And Pensioners Welfare Department, Regional Office Kota R/o 7-
                                     B-11 Mahaveer Nagar Vistar Yojna Kota (Raj)
                                                                                                              ----Petitioner
                                                                            Versus
                                     1.         State Of Rajasthan Through Its Secretary                            Finance
                                                Department, Govt. Secretariat Jaipur (Raj)
                                     2.         Niranjan Kumar Arya, Secretary Finance Department,
                                                Govt. Secretariat Jaipur (Raj)
                                     3.         Manju Rajpal, Director Pension And Pensioners Welfare
                                                Department, Jaipur (Raj)
                                     4.         Ved Prakash Gupta, Additional Director (Administration)
                                                Pension And Pensioners Welfare Department, Jaipur (Raj)
                                     5.         Dhannaram Additional Director, Pension And Pensioners
                                                Welfare Department, Regional Office Kota (Raj)
                                                                                                         ----Non-Petitioners


                                    For Petitioner(s)             :     Mr. Nitin Kumar Sharma with
                                                                        Mr. Abhishek
                                    For Respondent(s)             :     Dr. Ganesh Parihar, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

11/10/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

The pending application no.13061/2019 also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Sudha/112

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