Thursday, 07, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Rajasthan State Road Transport ... vs Indra Prakash Tikkiwal S/O Shri ...
2023 Latest Caselaw 5865 Raj/2

Citation : 2023 Latest Caselaw 5865 Raj/2
Judgement Date : 11 October, 2023

Rajasthan High Court
Rajasthan State Road Transport ... vs Indra Prakash Tikkiwal S/O Shri ... on 11 October, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:28713]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       S.B. Civil Second Appeal No. 313/2020

                                    1.         Rajasthan     State     Road       Transport        Corporation,    Jaipur
                                               Through Its Managing Director, Parivahan Marg, Chomu
                                               House, Jaipur (Rajasthan)
                                    2.         Chief    Manager,        Rajasthan          State        Road    Transport
                                               Corporation, Kotputli, Depot (Rajasthan)
                                    3.         Chief    Manger,        Rajasthan          State         Road,   Transport
                                               Corporation,      C.b.s.       Depot,         Sindhi       Camp,    Jaipur
                                               (Rajasthan)
                                                                                           ----Appellants/Defendants
                                                                            Versus
                                    Indra Prakash Tikkiwal S/o Shri Ram Chandra Tikkiwal, Resident
                                    Of 388, Tikkiwalon Ka Rasta, Kishanpole Bazar, Jaipur. Ex-
                                    Transport Inspector, Rajasthan State Road Transport Corporation,
                                    Kotputli Depot (Rajasthan)
                                                                                             ----Respondent/Plaintiff

For Appellant(s) : Ms. Harshita Thakral For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

11/10/2023

Learned counsel for the appellants wants to withdraw this

civil second appeal.

The civil second appeal is dismissed accordingly. Pending

application also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/50

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter