M/S Rajendra Motor Comp Andors vs U O I And Ors (2023:Rj-Jp:28483)
2023 Latest Caselaw 5861 Raj/2

[2023:RJ-JP:28483]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 10412/2016

1.       M/s Rajendra Motor Company, Bhinai Kothi, Jaipur Road,
         Ajmer Through Its Proprietor Santosh Varman S/o Shri
         Vijay Kumar, Aged About 60 Years.
2.       M/s Choudhary Transport Company, Village Bhagsari,
         Tehsil Nasirabad, Distt. Ajmer Through Its Proprietor
         Suresh Choudhary, Aged About 34 Years.
3.       M/s Nidhi Transport Company, Village Post Jethana,
         District    Ajmer     Through         Its     Proprietor     Shri     Kishan
         Choudhary Aged About 50 Years
4.       M/s Ashish Trailers C/o Nasiradh Transport Company, Lal
         Kothi Keshagranj, Ajmer Through Its Proprietor Ashish
         Airen Aged About 32 Years,
5.       M/s Shri Balaji Transport Company, 5/98, B Block,
         Panchshil Nagar Ajmer Through Its Proprietor Hardeep
         Singh Aged About 38 Years
6.       M/s B.k. Transport Company, Village Post Bithoor Tehsil
         Nasirabad, District Ajmer Through Its Proprietor Bira
         Khan, Aged About 34 Years
7.       M/s R.k.s. Jodha And Company, 97, L.i.c. Colony, Anai
         Sagar, Circular Road, Ajmer Through Its Proprietor R.k.s.
         Jodha, Aged About 72 Years
8.       M/s Jodha Brothers, 97, L.i.c. Colony, Anai Sagar, Circular
         Road, Ajmer Through Its Proprietor Devendra Singh
         Jodha, Aged About 50 Years
                                                                     ----Petitioners
                                      Versus
1.       Union Of India, Through The Secretary, Ministry Of
         Petroleum And Natural Gas, New Delhi
2.       Bharat      Petrolium      Corporation           Limited    Through      Its
         Chairman, Bharat Bhawan, 4 To 6 Currim Bhoy Road,
         Ballard Estate, P.o. Box No. 688 , Mumbai-400001,
         Maharashtra
3.       Bharat      Petroleum       Corporation          Limited     Through     Its
         Territory Manager, Nh 79, A, Gram Lavera, Nasirabad,
         Kishangarh      Bypass,       Tehsil      Nasirabad,       District   Ajmer
         -305601, Rajasthan


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                                    [2023:RJ-JP:28483]                   (2 of 2)                       [CW-10412/2016]


                                   4.        Bharat Petroleum Corporation Limited Through Its Chief
                                             Manager Logistics And Scm Lpg-North, 7Th Floor, Plot No.
                                             A 5 And 6. Sector 1, Noida-201301, Uttar Pradesh
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Sandeep Pathak For Respondent(s) : Mr. Jai Prakash Gupta

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

11/10/2023

Counsel for the respondents submits that the petition has

been filed by the petitioner in regard to tender notice for the

period 2016-2021. Since the tenure of tender has already come to

an end, the present petition has become infructuous.

Counsel appearing for the petitioner does not controvert the

fact.

In view of the statements made by counsel for the

respondent, the present writ petition is dismissed as having

become infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /104

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