Shri Bhawani Niketan Shiksha ... vs State Of Raj And Ors ...
2023 Latest Caselaw 5855 Raj/2

[2023:RJ-JP:28485]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 3598/2018

1.       Shri      Bhawani             Niketan      Shiksha          Samiti        Through          Its
         Chairman Shri Dilip Singh Shekhawat S/o Lt. Shri Bh, Add
         Shri Bhawani Niketan Shiksha Samiti, Sikar Road, Chomu
         Puliya, Jaipur Raj.
2.       Shri Bhawani Niketan Teachers Training College, Sikar
         Road, Jaipur, Through Chairman, Managing Comm, Add
         Shri Bhawani Niketan Shiksha Samiti, Sikar Road, Chomu
         Puliya, Jaipur Raj.
                                                                                  ----Petitioners
                                              Versus
1.       State Of Rajasthan Through Principal Secretary, Higher
         Education             Group-4,            Government                Of        Rajasthan,
         Secretariat, Jaipur.
2.       Register, University Of Rajasthan, J.l.n. Marg, Jaipur-
         302004
3.       Regional Director Ncte, Northern Regional Committee,
         Panchdeep Bhawan, High Court Circle, Jaipur-302006
4.       National Council For Teacher Education, Through Its
         Chairman, Hans Bhawan, Wing-Ii, Bahadur Shah Zafar
         Marg, New Delhi
                                                                             ----Respondents

For Petitioner(s) : Mr. V.K. Rathore Prateek For Respondent(s) : Dr. Y.C. Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

11/10/2023

Counsel for the petitioners submits that the present writ

petition has become infructuous.

(D.B. SAW/1484/2018 has been filed in this matter. Please refer the same for further orders)

[2023:RJ-JP:28485] (2 of 2) [CW-3598/2018]

In view of the statements made by counsel for the

petitioners, the present writ petition is dismissed as having

become infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /116

(D.B. SAW/1484/2018 has been filed in this matter. Please refer the same for further orders)

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