Citation : 2023 Latest Caselaw 5829 Raj/2
Judgement Date : 10 October, 2023
[2023:RJ-JP:28190]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Revision Petition No. 38/2023
Smt. Ganga Devi W/o Shri Jagdish Narayan, Aged About 63
Years, R/o Village Balkishanpura Tehsil Jamwaramgarh District
Jaipur Rajasthan.
----Petitioner/Defendant
Versus
Ramswroop S/o Late Shri Bheruram Sharma, Aged About 63
Years, R/o Village Balkishanpura, Tehsil Jamwaramgarh District
Jaipur Rajasthan.
----Respondent/Plaintiff
For Petitioner(s) : Mr. Rajesh Agarwal For Respondent(s) : Mr. Mitesh Sharma
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment / Order
10/10/2023
After arguing for some time, learned counsel for the
petitioner wants to withdraw this revision petition.
The revision petition is dismissed accordingly.
(MAHENDAR KUMAR GOYAL),J
Manish/22
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!