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M D Uttar Pradesh State Andanr vs Appellate Rent Tribunal And Anr ...
2023 Latest Caselaw 5821 Raj/2

Citation : 2023 Latest Caselaw 5821 Raj/2
Judgement Date : 10 October, 2023

Rajasthan High Court
M D Uttar Pradesh State Andanr vs Appellate Rent Tribunal And Anr ... on 10 October, 2023
Bench: Ganesh Ram Meena
                                   [2023:RJ-JP:28390]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 10690/2016

                                   1.       Managing      Director,      Uttar       Pradesh         State     Handloom
                                            Corporation Ltd., Hathkargha Bhawan, G.t. Road, Kanpur
                                   2.       Branch      Manager,       Uttar       Pradesh           State     Handloom
                                            Corporation Ltd., Prithviraj Marg, Khailand Market, Ajmer
                                                                                                           ----Petitioners
                                                                        Versus
                                   Navratan Choudhary Son Of Shri Heera Lal Choudhary, K-10,
                                   Christian Ganj, Anasagar Link Road, Ajmer
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Digvijay Singh For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/10/2023

Counsel appearing for the petitioners seeks permission to

withdraw the present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /298

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