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Munesh Meena Son Of Shri ... vs State Of Rajasthan ...
2023 Latest Caselaw 5810 Raj/2

Citation : 2023 Latest Caselaw 5810 Raj/2
Judgement Date : 10 October, 2023

Rajasthan High Court
Munesh Meena Son Of Shri ... vs State Of Rajasthan ... on 10 October, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:28158]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                    S.B. Civil Contempt Petition No. 758/2023

                                                                               In

                                                        S.B. Civil Writ Petition No.12061/2021

                                   Munesh Meena Son Of Shri Laxminarayan Meena, Aged About 27
                                   Years, Resident Of Village Jamdoli, District Tonk (Raj.).
                                                                                                            ----Petitioner
                                                                            Versus
                                   1.         State     Of   Rajasthan,        Through         Its   Special   Secretary,
                                              Medical Health And Family Welfare Department And
                                              Mission Director NHM, Govt. Secretariat, Jaipur (Raj.).
                                   2.         Subha Singh, Special Secretary, Medical Health And
                                              Family Welfare Department And Mission Director Nhm,
                                              Govt. Secretariat, Jaipur (Raj.)
                                   3.         Dr.   Jitendra      Kumar        Soni,     Director,       National   Health
                                              Mission , Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur
                                              (Raj.).
                                   4.         Gourav Chaturvedi, Additional Director(Administration),
                                              Department Of Medical And Health Service, Rajasthan,
                                              Medical Directorate, Jaipur (Raj.).
                                                                                                         ----Respondents

For Petitioner(s) : Ms. Komal Kumari Giri For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 10/10/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/08

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