Smt. Bhagwati D/O Bhagwan Singh, ... vs State Of Rajasthan ...
2023 Latest Caselaw 5803 Raj/2

[2023:RJ-JP:28304]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

       S.B. Criminal Writ Petition No. 2005/2023

1.     Smt. Bhagwati D/o Bhagwan Singh, W/o Late
       Sh. Kallu Kharkhari, Aged About 34 Years, R/o
       Chawandsingh,            Nawalpura,           District    Alwar.
       ( Presently Residing At Nangla Chirawanda,
       Tehsil- Ramgarh, P.s- Nogawan District Alwar,
       Rajasthan).
2.     Babu S/o Lekhram, Aged About 25 Years, R/o
       Nangla         Chirwanda,             Alwar,         Rajasthan.
       ( Presently Residing At Nangla Chirawanda,
       Tehsil- Ramgarh, P.s- Nogawan District Alwar,
       Rajasthan).
                                                         ----Petitioners
                                Versus
1.     State Of Rajasthan, Through Director General
       Of Police, Phq, Jaipur.
2.     Inspector General Of Police, Jaipur Range,
       Jaipur.
3.     Superintendent Of Police, Distt. Alwar.
4.     Station House Officer, Police Station Nogava,
       Distt. Alwar.
5.     Station House Officer, Polic Station Nagar,
       Distt. Bharatpur.
6.     Batool W/o Babu, R/o Nangla Chirwanda,
       Tehsil Ramgarh, Alwar, Rajasthan.
7.     Lekhram S/o Late Shri Sheodan, R/o Nangla
       Chirwanda, Alwar, Rajasthan.
8.     Pappi S/o Mangtu, R/o Moraka, Tehsil Nagar,
       District Bharatpur, Rajasthan.
9.     Bishram S/o Pappi, R/o Moraka, Tehsil Nagar,
       District Bharatpur, Rajasthan.
10.    Jagdish S/o Unknown, R/o Kharkhari, Tehsil
       Rajgarh, District Alwar.



             (Downloaded on 11/11/2023 at 08:42:44 PM)
                                    [2023:RJ-JP:28304]              (2 of 2)                 [CRLW-2005/2023]


                                                                                      ----Respondents

For Petitioner(s) : Mr. Chandra Shekhar, Adv., for Ms. Manu Agarwal, Adv.

For : Mr. Sher Singh Mahala, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

10/10/2023

Learned counsel for petitioners prays for

withdrawal of this criminal writ petition.

In view of above, the criminal writ petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /542

Powered by TCPDF (www.tcpdf.org)