Urban Improvement Trust, Sikar vs Vijay Kumar Saini S/O Shri ...
2023 Latest Caselaw 5782 Raj/2

                                   [2023:RJ-JP:28009]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 9346/2020

                                   Urban      Improvement              Trust,     Sikar,      District      Sikar   Through
                                   Secretary, Sikar Rajasthan.
                                                                                                              ----Petitioner
                                                                             Versus
                                   Vijay Kumar Saini S/o Shri Karniram Saini, Aged About 36 Years,
                                   R/o Ward No. -1, Udaipurwati District Jhunjhunu.
                                                                                                            ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/10/2023

No one has put in appearance on behalf of the petitioners in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /51

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