Mamta Devi vs State Of Raj And Ors ...
2023 Latest Caselaw 5765 Raj/2

                                   [2023:RJ-JP:27935]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 12868/2017
                                   Mamta Devi W/o Shri Mohanlal Barala, R/o Baralon Ki Dhani,
                                   Village - Itawa Bhopji, Tehsil - Chomu, Dist. - Jaipur, Rajasthan.
                                                                                                        ----Petitioner
                                                                        Versus
                                   1.       The State Of Rajasthan Through Principal Secretary,
                                            Department Of Urban Development And Panchayati,
                                            Secretariat, Jaipur.
                                   2.       Deputy Secretary Inquiry, Department Of Urban
                                            Development And Panchayati Raj, Secretariat, Jaipur.
                                   3.       District Collector, Jaipur, Raj.

                                   4.       Development Officer, Panchayat Samiti, Chomu, District
                                            Jaipur, Raj.
                                                                                                     ----Respondents

For Petitioner(s) : Ms. Shobha Sharma for Mr.Sunil Kumar Jain For Respondent(s) : Mr. Anurag Sharma Ms. Sheetal Mirdha, AAG

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/10/2023

Counsel appearing for the petitioner submits that the present

writ petition has become infructuous.

In view of the statements made by counsel appering for the

petitioner, the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /212

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