Virendra Kumar Sharma And Anr vs Jitendra Kumar And Ors ...
2023 Latest Caselaw 5762 Raj/2

[2023:RJ-JP:27793]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 4345/2018

1.       Virendra Kumar Sharma S/o Late Shri Jhabbalalji Sharma,
         R/o S-1-6, Sharma Estate, Bais Godown, Jaipur, At
         Present R/o S-4, Sector-5, Main Road, Bais Godown,
         Jaipur
2.       Gyanendra Kumar Sharma S/o Late Shri Jhabbalalji
         Sharma, R/o S-1-6, Sharma Estate, Bais Godown, Jaipur,
         At Present R/o S-3, Sector-5, Main Road, Bais Godown,
         Jaipur
                                                                   ----Petitioners
                                    Versus
1.       Jitendra Kumar Sharma S/o Late Shri Jhabbaalalji Sharma
         Since Deceased Through His Lrs., R/o S-1-6, Sharma
         Estate, Bais Godown, Jaipur, At Present R/o S-5, Sector-
         5, Main Road, Bais Godown, Jaipur
2.       Smt. Sudha Kiran Sharma W/o Late Jitendra Kumar
         Sharma, R/o S-1-6, Sharma Estate, Bais Godown, Jaipur,
         At Present R/o S-5, Sector-5, Main Road, Bais Godown,
         Jaipur
3.       Abhinav Sharma S/o Late Jitendra Kumar Sharma, R/o S-
         1-6, Sharma Estate, Bais Godown, Jaipur, At Present R/o
         S-5, Sector-5, Main Road, Bais Godown, Jaipur
4.       Satyendra Kumar Sharma S/o Late Shri Jhabbalalji
         Sharma, R/o S-1-6, Sharma Estate, Bais Godown, Jaipur,
         At Present R/o 67, Shivaji Nagar, Civil Lines, Jaipur

5.       Narendra    Kumar       Sharma         S/o     Late     Shri   Jhabbalalji
         Sharma, R/o S-1-6, Sharma Estate, Bais Godown, Jaipur,
         At Present R/o 62/66, Pratap Nagar, Shyopur Road,
         Housing Board, Jaipur Raj.

6.       Smt. Rajeshwari Sharma W/o Shri Roshan Lal Ji Sharma,
         R/o 7, Vincent Road, Middeesex Hounslow, London Uk.

7.       Manoj Kumar Sharma S/o Late Shri Rajendra Kumar
         Sharma, R/o S-1-6, Bais Godown, Jaipur At Present R/o
         27A, Mahaveer Colony, Behind Adarsh School, Kartarpura,
         Jaipur-302006
                                                                 ----Respondents

[2023:RJ-JP:27793] (2 of 2) [CW-4345/2018]

For Petitioner(s) : Mr. Vibhanshu Sharma for Ms. Anita Aggarwal For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/10/2023

Counsel appearing for the petitioners submits that the

present writ petition has become infructuous.

In view of the statements made by counsel appearing for the

petitioners, the present writ petition is dismissed as having

become infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /5

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