Citation : 2023 Latest Caselaw 5760 Raj/2
Judgement Date : 9 October, 2023
[2023:RJ-JP:27999]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 17465/2018
Pappulal Son Of Jagdish, Aged About 36 Years, Resident Of
Motipura Police Station Hindoli District Bundi.
----Petitioner
Versus
1. District Collector, Bundi.
2. Kanhaiyalal Alias Kana Son Of Kalulal, Aged About 45
Years, Resident Of Gram Matoonda, Tehsil And District
Bundi (Raj.)
3. Smt Akela Wife Of Ishhaq Ali Resident Of House No. 114,
Gurunanak Colony Bundi Raj.
4. National Insurance Company Limited, Though Zonal
Manager Kota.
----Respondents
For Petitioner(s) : None present For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
09/10/2023
No one has put in appearance on behalf of the petitioner in
the second round also.
Therefore, the present writ petition is dismissed for non-
prosecution.
Since the main petition has been dismissed for non-
prosecution, the stay application and all other pending
application/s, if any, also stands dismissed.
(GANESH RAM MEENA),J
ARTI SHARMA /26
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