Jinesh Lalit Jain S/O Shri Lalit ... vs State Of Rajasthan ...
2023 Latest Caselaw 5742 Raj/2

[2023:RJ-JP:27663]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

       S.B. Criminal Miscellaneous (Petition) No.
                              6953/2018

Jinesh Lalit Jain S/o Shri Lalit Jain, R/o 110,
Midalaklas      Housing        Society,       Midalaklas      Society,
Village    Panwel,       Tehsil     Panwel,        District   Raigad,
Maharashtra 410206.
                                                         ----Petitioner
                                Versus
1.     State Of Rajasthan, Through Pp.
2.     Dy. Commissioner Of Police Jaipur West,
       Rajasthan.
3.     Bureau            Of         Immigration,              Through
       Commissioner            (Immigration),            Ministry   Of
       Home Affairs, Government Of India, Having
       Registered Office At East Block Vii, Level V,
       Sector 1, R.k. Puram, New Delhi 110066.
4.     Dinesh Kumar S/o Shri Durga Prasad B/c
       Mahajan, Aged About 38 Years, R/o 148,
       Kotan Street Kolkata, West Bengal.
                                                   ----Respondents

For Petitioner(s) : Mr. Shubham Gupta, Adv., for Mr. Rahul Lodha, Adv.

For : Mr. Ghan Shyam Singh Respondent(s) Rathore, GA-cum-AAG, assisted by Mr. Bhawani Shankar Sharma, P.P. & Mr. Alam Sahani, Adv., for Mr. Anand Sharma, Adv., for complainant(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

[2023:RJ-JP:27663] (2 of 2) [CRLMP-6953/2018]

07/10/2023

Learned counsel for the petitioner submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /159

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