Madan Singh S/O Shri Lal Singh vs State Of Rajasthan ...
2023 Latest Caselaw 5741 Raj/2

                                   [2023:RJ-JP:27478]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                                 5207/2020

                                   Madan Singh S/o Shri Lal Singh, Aged About 47
                                   Years,     R/o       Gunai,     Police     Station       Dug,    Distt.
                                   Jhalawar.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through P.p.
                                   2.     Mahendra Kumar, S.h.o. Police Station Dug,
                                          Distt. Jhalawar.
                                                                                      ----Respondents

For Petitioner(s) : Mr. Rinesh Kumar Gupta, Adv. For : Mr. Mahendra Meena, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

07/10/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /06

Powered by TCPDF (www.tcpdf.org)