Central Board Of Secondary ... vs Rajeev Kumar Garg S/O Late Shri ...
2023 Latest Caselaw 5729 Raj/2

[2023:RJ-JP:27577]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 18343/2018

1.       Central Board Of Secondary Education Through Secretary,
         New Delhi
2.       Director And Regional Officer, Central Board Of Secondary
         Education, Todarmal Marg, Ajmer (Rajasthan)
                                                                   ----Petitioners
                                    Versus
1.       Rajeev Kumar Garg S/o Late Shri Babu Lal Garg, R/o 57-
         B-1, R.k. Puram - B, Kota, Rajasthan
2.       Maheshwari Public School Through Principle, Shrinath
         Puram, Sector-A, Kota
3.       Coordinator,   Central       Board       Of     Secondary     Education
         Through Lawrence And Mayo Public School, Shrinath
         Puram, Sector-A, Kota
                                                                 ----Respondents

For Petitioner(s) : Mr. M.S. Raghav For Respondent(s) : Mr. Prakash Jha for Mr. Ashvin Garg Mr. Mohammed Anees

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/10/2023

The present writ petition has been filed by the petitioners

assailing the award dated 27.06.2018, passed by the Permanent

Lok Adalat.

Since the petitioner-Board has already issued the correct

mark-sheet to the respondent, now no order is required to be

passed in this matter, hence, the present writ petition is

dismissed.

[2023:RJ-JP:27577] (2 of 2) [CW-18343/2018]

However, it is made clear that the petitioners, whatever legal

grounds raised in the present writ petition, may agitate the same

in any other case, if need arises.

Since the main petition has been dismissed, all pending

applications, if any, also stand dismssed.

(GANESH RAM MEENA),J

ARTI SHARMA /146

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