Citation : 2023 Latest Caselaw 5727 Raj/2
Judgement Date : 7 October, 2023
[2023:RJ-JP:27635]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 2338/2021
Shri Prafull Jhalani S/o Shri Motilal Jhalani, Aged About 59 Years,
A-1703,lake Lucerne,lake Homes,phase 3Rd,powai, Mumbai.
----Petitioner
Versus
1. State Of Rajasthan, Through The Additional Inspector
General,(Stamp And Registration),4Thfloor,vitthbhawan,
Jyoti Nagar, Lal Kothi Jaipur.
2. Union Of India, Through The Deputy Director,directorate
Of Enforcement, Zonal Office,iindfloor,jeewan Nidhi- Ii, Lic
Building,bhawani Singh Road, Jaipur-302005.
3. M/s Sun Life Buildcon Private Limited, Through Its
Director Shri Satish Kumar Gupta S/o Shri Suraj Prasad
Gupta Reg.office 7A, Sector No.7,top Star Group Housing
Society,vidyadhar Nagar, Jaipur 302039.
4. M/s Riddhi Siddhi Infraprojectspvt.ltd, Through Its
Authorised Signatory Shri Manish Choudhary S/o Shri
Deenaramchoudhary,registered Office At 201, Ujjawal
Apartment, 4 Bhatt Ji Kee Bari, Udaipur, Rajasthan And
Branch Office At Elements Mall Near Dcm Market, Ajmer
Road, Jaipur 303021.
----Respondents
For Petitioner(s) : None present For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
07/10/2023
No one has put in appearance on behalf of the petitioner in
the second round also.
Therefore, the present writ petition is dismissed for non-
prosecution.
[2023:RJ-JP:27635] (2 of 2) [CW-2338/2021]
Since the main petition has been dismissed for non-
prosecution, all other pending application/s, if any, also stand
dismissed.
(GANESH RAM MEENA),J
ARTI SHARMA /66
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