Kailash Chand And Ors vs Badri Narain And Ors ...
2023 Latest Caselaw 5711 Raj/2

                                   [2023:RJ-JP:27545]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Second Appeal No. 243/2012

                                    1.      Kailash Chand S/o Shri Shri Ram Lal, R/o Mishraji Ka
                                            Mohalla, Bara Pada Chhipeeyan, Sawaimahdopur.
                                    2.      Smt. Sita Devi W/o Shri Babu Lal, R/o Mishraji Ka
                                            Mohalla, Bara Pada, Chhipeeyan, Sawai Madhopur.
                                                                                       ----Appellants/Defendants
                                                                        Versus
                                    1.      Badri Narain S/o Shri Devi Lal,
                                    2.      Satya Narain S/o Shri Devi Lal,
                                    3.      Kailash Chand S/o Shri Devi Lal,
                                            All are R/o Bara Pada, Chhepeeyan, Sawai Madhopur.
                                    4.      Smt. Kamla Devi W/o Shri Prahlad Kumar Goyal, R/o
                                            Khatauli, District Kota.
                                    5.      Smt. Vimla Devi W/o Shri Prahlad Kumar Garg, R/o
                                            Sapotara, District Karauli.
                                    6.      Smt. Geeta Devi W/o Shri Ramesh Chand Mittal R/o
                                            Bajaria, Sawai Madhopur.
                                    7.      Smt. Munni Devi W/o Shri Kailash Chand Agarwal, R/o
                                            Bahravnda Khurd, District Sawaimadhopur.
                                                                                        ----Plaintiffs/Respondents

For Appellant(s) : Mr. Rahul Sharma for Mr. Rajneesh Gupta For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

07/10/2023

Learned counsel for the appellants submits that this civil

second appeal is rendered infructuous.

The civil second appeal is dismissed accordingly. Pending

application also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/107

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