Surendra Kumar Jain And Ors vs Rajasthan Board Of Muslim Waqf ...
2023 Latest Caselaw 5707 Raj/2

[2023:RJ-JP:27622]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 23122/2017

1.       Surendra Kumar Jain S/o Late Shri Chiranji Lal Jain, R/o
         Plot No. 8A, Sethi Colony, Jaipur
2.       Narendra Kumar Jain S/o Late Shri Chiranji Lal Jain, R/o
         Plot No. 8A, Sethi Colony, Jaipur
3.       Mahendra Kumar Jain S/o Late Shri Chiranji Lal Jain, R/o
         Plot No. 8A, Sethi Colony, Jaipur
                                                                       ----Petitioners
                                        Versus
1.       The Rajasthan Board Of Muslim Wakfs, Through Its Chief
         Executive Officer, L.k.i., Lal Kothi Yojna, Jyoti Nagar,
         Jaipur
2.       The      Jaipur       Development             Authority       Through     Its
         Commissioner, Pandit Ramkishore Vyas Bhawan, J.l.n.
         Marg, Jaipur
3.       The Municipal Corporation, Through Its Commissioner,
         Pandit Deen Dayal Updayhya Bhawan, Tonk Road, Jaipur
4.       The Deputy Commissioner, Municipal Corporation, Moti
         Doongri Zone, Ghat Gate, Jaipur
5.       The         Deputy        Commissioner              Vigilance,     Municipal
         Corporation Through Its Commissioner, Pandit Deen Dayal
         Updayhya Bhawan, Tonk Road, Jaipur
6.       Shri     Ravi     Jain,    Municipal         Corporation      Through     Its
         Commissioner, Pandit Deen Dayal Updayhya Bhawan,
         Tonk Road, Jaipur
7.       Shri     Ashok       Yogi,     Deputy         Commissioner,        Municipal
         Corporation, Moti Doongri Zone, Ghat Gate, Jaipur
8.       Shri Bagh Singh, Deputy Commissioner Vigilance, Pandit
         Deen Dayal Updayhya Bhawan, Tonk Road, Jaipur
9.       Shri Naresh Meena, S.h.o. Police Station, Transport Nagar,
         Agra Road, Jaipur
                                                                     ----Respondents

For Petitioner(s) : None present For Respondent(s) : Mr. Zakir Hussain, AGC Mr. Arpit sharma for Mr. Alok Garg

[2023:RJ-JP:27622] (2 of 2) [CW-23122/2017]

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/10/2023

No one has put in appearance on behalf of the petitioners in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stand

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /22

Powered by TCPDF (www.tcpdf.org)