Sri Narayan Mahavidyalaya ... vs Maharshi Dayanand Saraswati ...
2023 Latest Caselaw 5704 Raj/2

                                   [2023:RJ-JP:27569]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 3362/2020

                                   Sri Narayan Mahavidyalaya Management Committee, Through Its
                                   Secretary, Sikar Road, Kuchaman City, Nagaur (Raj.)
                                                                                                         ----Petitioner
                                                                       Versus
                                   1.       Maharshi Dayanand Saraswati University, Through Its
                                            Vice Chancellor, M.d.s. University Campus, Googhara,
                                            Jaipur Road, Ajmer (Raj.)
                                   2.       The Controller Of Examinations, Maharshi Dayanand
                                            Saraswati     University,         M.d.s.        University       Campus,
                                            Googhara, Jaipur Road, Ajmer (Raj.)
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Asgar Khan For Respondent(s) : Dr. Y.C. Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/10/2023

Counsel appearing for the petitioner seeks permission to

withdraw the present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /31

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