Dinesh Saini S/O Late Shri ... vs Mahesh Kumar Saini S/O Late Shri ...
2023 Latest Caselaw 5703 Raj/2

[2023:RJ-JP:27624]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 4128/2020

Dinesh Saini S/o Late Shri Satyanarayan Saini, Aged About 52
Years, R/o House No. A-22, Bhuvneshwari Vatika, Bazri Mandi
Road, Panchyawala, Vaishali Nagar, Jaipur.
                                                                      ----Petitioner
                                      Versus
1.       Mahesh       Kumar      Saini      S/o      Late     Shri   Satyanarayan
         Saini,R/o House No. A-22, Bhuvneshwari Vatika, Bazri
         Mandi Road, Panchyawala, Vaishali Nagar, Jaipur.
2.       Smt. Nathi Devi W/o Late Shri Satyanarayan Saini, R/o
         House No. A-22, Bhuvneshwari Vatika, Bazri Mandi Road,
         Panchyawala, Vaishali Nagar, Jaipur.
3.       Laxmi Tanwar D/o Mahesh Kumar Saini, R/o House No.
         A-22,       Bhuvneshwari          Vatika,        Bazri      Mandi   Road,
         Panchyawala, Vaishali Nagar, Jaipur.
4.       Raj Kumar Saini S/o Late Shri Satyanarayan Saini, R/o
         House No. A-22, Bhuvneshwari Vatika, Bazri Mandi Road,
         Panchyawala, Vaishali Nagar, Jaipur.
5.       Smt. Yashoda Saini W/o Sh. Babu Lal Saini S/o Late Shri
         Satyanarayan Saini, R/o House No. B-26, Green Park,
         Rajesh Coach, Agra Road, Jaipur.
6.       Smt. Sita Saini W/o Sh. Guljari Lal Saini S/o Late Shri
         Satyanarayan Saini, R/o House No. E-9, Path No. 5,
         Jamna Nagar, Sodala, Jaipur.
                                                                   ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/10/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

[2023:RJ-JP:27624] (2 of 2) [CW-4128/2020]

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stand

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /33

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