Raghuvar Dayal Sharma S/O Sh. Devi ... vs Sandeep Verma ...
2023 Latest Caselaw 5680 Raj/2

[2023:RJ-JP:27216]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Contempt Petition No. 318/2020

                                            In

                     S.B. Civil Writ Petition No.2655/2019

Raghuvar Dayal Sharma S/o Sh. Devi Dayal Sharma, Aged About
65 Years, R/o Plot No. 131, Shri Ram Nagar Colony, Near Shri
Ram Dharamshala, Opposite Nav, Alwar.
                                                                        ----Petitioner
                                        Versus
1.       Sandeep Verma, Secretary, Public Health Engineering
         Department, Govt. Of Rajasthan, Secretariat, Jaipur
2.       Chandra Mohan, The Chief Engineer (Administration)
         Public Health Engineering Department, Civil Lines, Jaipur
3.       Jagat Tiwari, The Superintending Engineer Public Health
         Engineering Department, Alwar
4.       State Of Rajasthan, Through The Secretary, Public Health
         Engineering Department, Secretariat, Jaipur
                                                                     ----Respondents

For Petitioner(s) : Mr. Manoj Pareek For Respondent(s) : Mr. Anil Mehta, AAG with Ms. Archana

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

06/10/2023

Indisputably, there is an interim order by the Division Bench

of this Court in D.B. Special Appeal (Writ) No.671/2023: State of

Rajasthan & Ors. Vs. Pramod Kumar Sharma and Ors. involving

identical controversy and a special appeal against the judgment

dated 27.08.2019, contempt whereof is alleged, has also been

preferred by the respondents in the instant matter.

[2023:RJ-JP:27216] (2 of 2) [CCP-318/2020]

In view thereof, this contempt petition is dismissed with

liberty to the petitioner to get it revived if the need so arises.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/105

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