Institute Of Progressive vs Northern Regional Committee ...
2023 Latest Caselaw 5620 Raj/2

                                   [2023:RJ-JP:27055]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 5129/2016

                                   Institute Of Progressive People Society, Near Aakashwani,
                                   Sawaimadhopur Through Its Secretary Mirza, Mirza Manzil, Near
                                   Radio Station Bazar, Sawai Madhopur Rajasthan
                                                                                                              ----Petitioner
                                                                              Versus
                                   1.       Northern           Regional      Committee,           National    Council   For
                                            Teacher Education Through Its Regional Director, 4Th
                                            Floor, Jeevan Nidhi-Ii, Lic Building, Ambedkar Circle,
                                            Bhawani Singh Marg, Jaipur.
                                   2.       Director, Elementary Education, Bikaner.
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Vishwas Saini for Mr. M.S. Raghav For Respondent(s) : Ms. Sumati Bishnoi

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /23

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