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Dr Rajesh Charan Saxena vs The Chief Secretary Govt Of Raj And ...
2023 Latest Caselaw 5588 Raj/2

Citation : 2023 Latest Caselaw 5588 Raj/2
Judgement Date : 5 October, 2023

Rajasthan High Court
Dr Rajesh Charan Saxena vs The Chief Secretary Govt Of Raj And ... on 5 October, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:26933]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                    S.B. Civil Contempt Petition No. 874/2017

                                                                               In

                                                        S.B. Civil Writ Petition No.2379/2004

                                   Dr. Rajesh Charan Saxena (Ex Associate Professor Horticulture)
                                   S/o Late Shri Shiv Charan Lal Saxena, aged about 74 years, R/o
                                   D-210, Hanuman Nagar, Amrapali Marg, Jaipur Raj.
                                                                                                              ----Petitioner
                                                                            Versus
                                   1.         The    Chief       Secretary,         Government           Of     Rajasthan,
                                              Government Secretariat, Jaipur Raj.
                                   2.         Shri Narendra Pal Singh, Registrar, Rajasthan Agriculture
                                              University,     Bikaner        Raj.      (Now       New     Name      Swami
                                              Keshvanand Rajasthan Agriculture University, Bikaner)
                                   3.         Dr. B.R. Chhipa, Vice Chancellor, Rajasthan Agriculture
                                              University,     Bikaner        Raj.      (Now       New     Name      Swami
                                              Keshvanand Rajasthan Agriculture University, Bikaner)
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Anshuman Saxena For Respondent(s) : Mr. R.A. Katta with Mr. R.K. Paliwal

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 05/10/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

The pending application no.1/2023 also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Sudha/58

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