Rangli Ram Meena Son Of Late Sh. ... vs Smt. Veenu Gupta ...
2023 Latest Caselaw 5585 Raj/2

                                   [2023:RJ-JP:26796]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 2076/2018
                                                                      In
                                                     S.B. Civil Writ Petition No.22345/2017

                                    Rangli Ram Meena Son Of Late Sh. Mulya Ram Meena, Aged
                                    About 67 Years, Resident Of House No. 132, Bajrang Nagar
                                    Police Lines, Hadoti Gas Godam Ke Samne, Pani Ki Tanki Ke
                                    Pass, Kota District Kota, (Raj.),
                                                                                                         ----Petitioner
                                                                         Versus
                                    1.         Smt. Veenu Gupta, Principal Secretary To The
                                               Government, Medical Health And Family Welfare
                                               Department, Govt. Secretariat, Jaipur.
                                    2.         Sh. V.k. Mathur, Director, Directorate Of Medical Health
                                               And Family Welfare Services, Swasthya Bhawan, Tilak
                                               Marg, C-Scheme, Jaipur.
                                    3.         Sh. Rakesh Sharma, Additional Director (Administration)
                                               Directorate Of Medical Health And Family Welfare
                                               Services, Swasthya Bhawan, Tilak Marg, C-Scheme,
                                               Jaipur.
                                    4.         Chief Medical And Health Officer, Kota, Rajasthan.
                                    5.         State Of Rajasthan, Through The Principal Secretary Of
                                               The Govt. Medical Health And Family Welfare Department,
                                               Govt. Secretariat, Jaipur.
                                                                                                      ----Respondents

For Petitioner(s) : Ms. Rekha Dixit For Respondent(s) : Dr. V.B. Sharma, AAG with Mr. Avinash Choudhary Mr. Aman Bhargava

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 05/10/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/35

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