Nand Kishor Jat S/O Ladu Ram Jat vs Manju Rajpal Principal Education ...
2023 Latest Caselaw 5578 Raj/2

                                   [2023:RJ-JP:26919]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 56/2021

                                                                              In

                                                    S.B. Civil Writ Petition No.11068/2019

                                   Nand Kishor Jat S/o Ladu Ram Jat, Aged About 35 Years, R/o V/p
                                   Kishorpura, Tehsil Phagi, District Jaipur, Rajasthan. Jaipur.
                                                                                                           ----Petitioner
                                                                           Versus
                                   1.         Manju Rajpal Principal Education Secretary, Department
                                              Of Education, Government Secretariat, Rajasthan Jaipur.
                                   2.         Saurabh Swamy, Director, Primary Education, Bikaner.
                                   3.         Mr. Qummer Ul Jaman Choudhary, Chief Executive Officer,
                                              Zila Parishad Udaipur.
                                   4.         Ramesh       Chand      Meena,        Block       Development      Officer,
                                              Panchayat Samiti Jhadol, District Udaipur.
                                   5.         The State Of Rajasthan Through Its Principal Education
                                              Secretary,     Department            Of      Education,      Government
                                              Secretariat, Rajasthan, Jaipur.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Honey Saini for Mr. Ram Pratap Saini For Respondent(s) : Mr. C.L. Saini, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

05/10/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/51

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