Nishant Hussain vs State Of Raj And Ors ...
2023 Latest Caselaw 5563 Raj/2

                                   [2023:RJ-JP:26891]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 15496/2017
                                   Nishant Hussain S/o. Shri Liyakat Hussain, R/o. 163, Shastri
                                   Nagar, Ajmer Rajasthan.
                                                                                                         ----Petitioner
                                                                       Versus
                                   1.       State Of Rajasthan Though The Registrar, Department Of
                                            Cooperative Societies Sahkari Samitiyam, Rajasthan,
                                            Jaipur.
                                   2.       Arbitrator-Cum-Addl. Registrar No. I, Sahkari Samitiyam,
                                            Rajasthan, Jaipur.
                                   3.       Shri Chhottu Lal Chandak S/o. Shri Nrihsingh Das
                                            Chandak Through Power Of Attorney Holder Shri Ajee,
                                            R/o 148, Shakti Nagar, In Front Of Heerapura Power
                                            House, Ajmer Road, Jaipur.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. S.S.Hasan For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

05/10/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition with liberty to file fresh one, in case, need

arises on the basis of fresh cause of action.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn with liberty as prayed for.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /47

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