Mukesh Kumar S/O Gulla Ram vs State Of Rajasthan Through Pp ...
2023 Latest Caselaw 5535 Raj/2

                                   [2023:RJ-JP:26580]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               6151/2018

                                   Mukesh Kumar S/o Gulla Ram, R/o Kalyanpura
                                   Police Station Thoi Dist. Sikar
                                                                                            ----Petitioner
                                                                   Versus
                                   State Of Rajasthan Through Pp, Raj.
                                                                                        ----Respondent

For Petitioner(s) : Mr. Vidhut Kumar Gupta, Adv. For : Mr. Mahendra Meena, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

04/10/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /S1

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