Shaitan Singh Son Of Rudaram vs State Of Rajasthan ...
2023 Latest Caselaw 5533 Raj/2

                                   [2023:RJ-JP:26582]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               6568/2022

                                   Shaitan Singh Son Of Rudaram, R/o Near Jakhar
                                   Petrol Pump, Village Kalyanpura Thoi, P.s. Thoi,
                                   Tehsil Srimadohpur, District Sikar.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through P.p.
                                   2.     Sangeeta Meena, S.h.o, Police Station Thoi,
                                          District Sikar.
                                                                                      ----Respondents

For Petitioner(s) : Mr. Vidhut Kumar Gupta, Adv. For : Mr. Mahendra Meena, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

04/10/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /S3

Powered by TCPDF (www.tcpdf.org)