Nandesh S/O Ganesh, By Caste Bheel vs State Of Rajasthan Through Public ...
2023 Latest Caselaw 5514 Raj/2

[2023:RJ-JP:26583]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

       S.B. Criminal Miscellaneous (Petition) No.
                            4735/2018

Surji Bai W/o Ganesh Lal, R/o Village Askali,
Ramganj Mandi, District Kota (Rajasthan)
                                                         ----Petitioner
                                Versus
1.     State Of Rajasthan Through P.p., Rajasthan
2.     Ramsharan Modi S/o Sh. Ramjidas Modi, R/o
       17,18-B, Talwandi, Kota (Rajasthan)
                                                   ----Respondents

Connected With S.B. Criminal Miscellaneous (Petition) No. 4709/2018 Ganesh Lal S/o Bhairu Lal, R/o Village Askali, Tehsil Ramganj Mandi, District Kota (Rajasthan)

----Petitioner Versus

1. State Of Rajasthan Through Public Prosecutor, Rajasthan

2. Ramsharan Modi S/o Sh. Ramjidas Modi, R/o 17,18-B, Talwandi, Kota (Rajasthan)

----Respondents S.B. Criminal Miscellaneous (Petition) No. 4713/2018 Nandesh S/o Ganesh, R/o Village Modak Station, Tehsil Ramganj Mandi, District Kota (Rajasthan)

----Petitioner Versus

1. State Of Rajasthan Through Public Prosecutor, Rajasthan

2. Ramsharan Modi S/o Sh. Ramjidas Modi, R/o

[2023:RJ-JP:26583] (2 of 3) [CRLMP-4735/2018]

17,18-B, Talwandi, Kota (Rajasthan)

----Respondents S.B. Criminal Miscellaneous (Petition) No. 4731/2018 Smt Mamta Bai W/o Nand Lal R/o Village Askali, Ramganj Mandi, District Kota (Rajasthan)

----Petitioner Versus

1. State Of Rajasthan Through P.p., Rajasthan

2. Ramsharan Modi S/o Sh. Ramjidas Modi, R/o 17,18-B, Talwandi, Kota (Rajasthan)

----Respondents S.B. Criminal Miscellaneous (Petition) No. 5017/2018 Parmanand S/o Late Radhey Shyam, R/o Village Motipura Presently Resident Is Village Kutkkiya, Tehsil Ramganjmandi, District Kota (Rajasthan)

----Petitioner Versus

1. State Of Rajasthan Through Public Prosecutor, Rajasthan

2. Ramsharan Modi S/o Sh. Ramjidas Modi, R/o 17, 18-B, Talwandi, Kota (Rajasthan)

----Respondents

For Petitioner(s) : Mr. Akshat Sharma, Adv., for Mr. Sandeep Pathak, Adv.

For : Mr. Mahendra Meena, P.P. & Respondent(s) Mr. Sanjay Mehrish, Adv., for complainant(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

[2023:RJ-JP:26583] (3 of 3) [CRLMP-4735/2018]

04/10/2023

Learned counsel for petitioners prays for

withdrawal of these criminal misc. petitions.

In view of above, these criminal misc. petitions

are dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /S4-S8

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