Pawan Kumar Makkar vs U O R, Jaipur (2023:Rj-Jp:26415)
2023 Latest Caselaw 5510 Raj/2

                                   [2023:RJ-JP:26415]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 1885/2007

                                   1.       Pawan Kumar Makkar Son Of Shri Chiman Lal, aged about
                                            30 years R/o Plot No. 576 Patel Road, Opposite Microwave
                                            Tower, Ward No. 4, Sriganganagar,
                                   2.       Madan Lal Samaria Son Of Shri R.l. Samaria, aged about
                                            35 years, R/o Nahar Barawala, Behind Phool Chandji Ki
                                            Bagichi, Mandi Khatikan, Jaipur
                                                                                                     ----Petitioners
                                                                       Versus
                                   University Of Rajasthan Through Its Registrar, Jawahar Lal Nehru
                                   Marg, Jaipur
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Shobit Tiwari For Respondent(s) : Mr. R. A Katta Mr. M.K. Dhakad

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/10/2023

Counsel for the petitioners submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the

petitioners, the present writ petition is dismissed as having

become infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /458

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