Mukesh vs Municipality Baran ...
2023 Latest Caselaw 5484 Raj/2

                                   [2023:RJ-JP:26327]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 8181/2016

                                   Mukesh S/o Late Shri Ucchav Lal Yadav, R/o Baran Raj. Through
                                   Dinesh Rai Divedi, 117, Pratap Nagar, Dadabari, Kota Raj.
                                                                                                          ----Petitioner
                                                                        Versus
                                   Municipality Baran through Executive Officer, Municipality, Baran
                                   Raj.
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Shailesh Prakash Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/10/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /557

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