About the Organisation
Judicious Consultants is a boutique law firm specializing in Indirect Taxation, Customs, and GST matters. The firm was founded by Dr. B.L. Garg, an Ex-Departmental Officer and Ex-Joint Commissioner of Customs, who brings decades of expertise in taxation and policy formulation.
About the Internship
We are inviting applications for a one-month on-site internship at Judicious Consultants. During the internship, selected candidates will be given the opportunity to work on live cases, observe CESTAT proceedings, and gain hands-on experience in drafting appeals, replies, and submissions, along with conducting research on case laws, notifications, and circulars.
Eligibility
B.A. L.L.B and L.L.B Students (Even freshers are welcome)
Work Profile
- Live Case Exposure – Work on real cases under the supervision of experienced professionals.
- Courtroom Learning – Opportunity to observe CESTAT proceedings directly.
- Drafting Skills – Hands-on experience in drafting appeals, replies, and submissions.
- Research Training – Engage in research on case laws, notifications, and circulars.
Duration
1 Month (June, 2026)
Mode
On-site Internship (Only apply if you could join the office physically)
Stipend
Unpaid (Performance-based conversion to a paid internship possible)
No of Vacancies
One
Location
New Delhi, India
Important dates
- Date of Joining: First week of June
- Last Date to Apply: 5th June, 2026
How to Apply?
Send your CV with the subject line “Application for Internship: June 2026” to hr.judiciousconsultants@gmail.com.
Perks
- Internship Certificate
- Courtroom Exposure & Real-Time Case Proceedings
- Hands-on Experience in Drafting Appeals, Replies, and Legal Submissions
- Opportunity to Work on Live Customs and GST Matters
Contact
Mobile: +91 9710209414
Email: hr.judiciousconsultants@gmail.com
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