Dr Rajesh Choudhary S/O Shri ... vs Shri N.L. Meena ...
2023 Latest Caselaw 5482 Raj/2

[2023:RJ-JP:26225]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                S.B. Civil Contempt Petition No. 593/2021

                                           In

                     S.B. Civil Writ Petition No.9858/2018

Dr Rajesh Chaudhary S/o Shri Shrichandra Singh, Aged About 51
Years, R/o B-20, Hari Nagar, Amanishah Dargah Road, Shastri
Nagar, Jaipur (Raj.)
                                                                     ----Petitioner
                                        Versus
1.       Shri N.L. Meena, Secretary, Department Of College
         Education, Secretariat, Jaipur.
2.       Shri    Sandesh          Nayak,      I.A.S.,     Commissioner,    College
         Education, Rajasthan, Shiksha Shankul, J.L.N. Marg,
         Jaipur.
3.       Shri Ashok Meena, Principal, Baba Vishambhardas Govt.
         Girls College, Hod (Khandela), District Sikar.
4.       State Of Rajasthan, Secretary To The Govt., Department
         Of College Education, Secretariat, Jaipur.
                                                   ----Respondents-Contemnors

For Petitioner(s) : Mr. Ishwar Lal Jain For Respondent(s) : Dr. V.B. Sharma, AAG with Mr. Aman Bhargava, Ms. Malti, AGC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

03/10/2023

Learned counsel for the respondents submits that the order

dated 25.09.2020 issued by Baba Vishambhardas Government

Girls College, Hod (Khandela), District Sikar is not being given

effect to by them and no recovery shall be made against the

petitioner in compliance of direction dated 21.08.2018.

[2023:RJ-JP:26225] (2 of 2) [CCP-593/2021]

Learned counsel for the petitioner prays for disposal of the

contempt petition in terms of assurance extended by the learned

counsel for the respondents.

Ordered accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/50

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