Rajesh Singh vs State Of Rajasthan ...
2023 Latest Caselaw 9169 Raj

[2023:RJ-JD:37929]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 8360/2022

1. Rajesh Singh S/o Chain Singh, Aged About 28 Years, R/o 132 Kv Gss, Rupnagar, District Barmer, Rajasthan.

2. Moti Ram S/o Bhoja Ram, Aged About 27 Years, R/o Meghwalon Ki Basti, Khara Rathaudan, Tehsil Ramasar District Barmer.

----Petitioners Versus

1. State Of Rajasthan, Through The Secretary, Department Of Local Self, Government Of Rajasthan, Jaipur.

2. The Director, Local Self Department, Government Of Rajasthan, Jaipur.

3. The Municipal Council-Barmer, Through Its Commissioner, Barmer, District Barmer.

----Respondents

For Petitioner(s) : Mr. C.S. Kotwani, Sr. Advocate assisted by Mr. Karan Joshi For Respondent(s) : Mr. Kuldeep Prajapat for Rajesh Purohit

HON'BLE MR. JUSTICE AVNEESH JHINGAN

Judgment

06/11/2023

1. Learned counsel for the petitioner seeks permission to

withdraw the petition with liberty to file with better particulars.

2. Dismissed as withdrawn.

(AVNEESH JHINGAN),J 1-DhananjayS/-

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