Citation : 2023 Latest Caselaw 6573 Raj/2
Judgement Date : 21 November, 2023
[2023:RJ-JP:35196]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Appeal No. 3478/2013
1. Ansal Buildwell Limited, Registered Office 118,
Upper First Floor, Prakashdeep Building 7,
Tolstoy Marg, New Delhi- 110001 Through
Authorised Representative.
2. Ansal Buildwell Limited, Regional Office,
Trimurti Dave Apartment, C-22, Flat No. B-
103, Banipark, Jaipur Through Autorised
Representative/m.d.
----Appellants
Versus
Trilok Arora S/o Shri Aminchand, R/o B-12,
Gulmohar Park, New Delhi.
----Respondent
For Appellant(s) : Mr. Vishwajeet Mantri, Adv.
For :
Respondent(s)
HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order
21/11/2023
Learned counsel for appellants submits that this
civil misc. appeal has become infructuous.
In view of above, the civil misc. appeal is
dismissed as having become infructuous.
(UMA SHANKER VYAS),J
DANISH USMANI /230
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