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Ravindra Malik S/O Jaipal vs State Of Rajasthan ...
2023 Latest Caselaw 6562 Raj/2

Citation : 2023 Latest Caselaw 6562 Raj/2
Judgement Date : 17 November, 2023

Rajasthan High Court
Ravindra Malik S/O Jaipal vs State Of Rajasthan ... on 17 November, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:34984]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                             S.B. Criminal Miscellaneous (Petition) No. 132/2020

                                    Ravindra Malik S/o Jaipal, R/o Village Israna, District Panipat
                                    (Haryana) At Present R/o K.R./72, Police Line, Kota City, Kota,
                                    Raj.
                                                                                             ----Accused/Petitioner
                                                                        Versus
                                    1.       State Of Rajasthan, Through P.P.
                                    2.       Nitesh Kumar Khatik S/o Jugal Kishor, R/o House No. 260,
                                             Gali No. 1, Raigar Mohalla, Kotadi, Goverdhanpura, Kota,
                                             Raj.
                                                                                  ----Respondents/Complainant

For Petitioner(s) : Mr. Ajay Sharma for Mr. Satish Chandra Pachori For Respondent(s) : Mr. R.P. Singh, AAG with Mr. Jaivardhan Singh Shekhawat Mr. Atul Sharma, P.P.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

17/11/2023

Learned counsel for the petitioner wants to withdraw this

criminal miscellaneous petition.

The criminal miscellaneous petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/654

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