Raj Kumar Vishnoi vs Smt. Durga Devi And Anr. ...
2023 Latest Caselaw 10051 Raj

Rajasthan High Court - Jodhpur

Raj Kumar Vishnoi vs Smt. Durga Devi And Anr. ... on 23 November, 2023

                                   [2023:RJ-JD:40327]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                      S.B. Civil Writ Petition No. 3204/2018

                                   Raj Kumar Vishnoi, S/o Shri Chunni Lal Vishnoi, R/o Near
                                   Session Court Bhilwara Rajasthan.
                                                                                                         ----Petitioner
                                                                          Versus
                                   1.       Smt. Durga Devi W/o Shri Babu Al Ji Kogta, R/o Session
                                            Court Road, Bhilwara Raj..
                                   2.       Rent Tribunal, Bhilwara Raj..
                                                                                                      ----Respondents


                                   For Petitioner(s)           :     Mr. Usman Ghani
                                   For Respondent(s)           :     --



                                                     HON'BLE MR. JUSTICE ARUN MONGA

Judgment

23/11/2023

Learned counsel for the petitioner states that he is under

instructions to withdraw the petition.

The writ petition is dismissed as withdrawn.

(ARUN MONGA),J 1-DhananjayS/-

Powered by TCPDF (www.tcpdf.org)