Mohammad Ishaq vs Mohammed Iqbal And Anr
2023 Latest Caselaw 5424 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4997/2018

Mohammad Ishaq

----Petitioner Versus Mohammed Iqbal And Anr.

----Respondent

For Petitioner(s) : Mr. Shashank Sharma For Respondent(s) : Mr. Jaideep Singh Saluja

HON'BLE DR. JUSTICE NUPUR BHATI

Judgment / Order

26/05/2023

Learned counsel for the petitioner submits that the

application (I.A. No.1/21) for preponement of the date has

become infructuous.

Hence, the application (I.A. No.1/21) is dismissed as having

rendered infructuous.

(DR. NUPUR BHATI),J surabhii/69-

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