Arvind Singh Mewar vs Sushri Parveena And Ors
2023 Latest Caselaw 5423 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5637/2018

Arvind Singh Mewar

----Petitioner Versus Sushri Parveena And Ors

----Respondent

For Petitioner(s) : Mr. Manish Shishodia, Sr. Advocate assisted by Mr. Anirudh Khatri For Respondent(s) : Mr. Siddharth Mandawat

HON'BLE DR. JUSTICE NUPUR BHATI

Order

26/05/2023

1. An application has been preferred on behalf of the petitioner

with a prayer for extension of interim order dated 17.07.2018.

2. A perusal of the interim order dated 17.07.2018 makes it

clear that the same is not absolute and requires extension from

time to time.

3. However, in view of the Hon'ble Apex Court judgment passed

in the case of Asian Resurfacing of Road Agency Vs. Central

Bureau of Investigation; 2018 (16) SCC 299 the interim order

dated 17.07.2018 is extended for a further period of six months or

till the disposal of the petition whichever is earlier.

4. The application (IA No.01/23) stands disposed of accordingly.

(DR. NUPUR BHATI),J surabhii/71-

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