Bhagwati Prasad vs Satya Prakash And Anr
2023 Latest Caselaw 5353 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11533/2016

Bhagwati Prasad

----Petitioner Versus Satya Prakash And Anr.

----Respondent

For Petitioner(s) : Mr. Nitin Trivedi For Respondent(s) : Mr. Jaideep Singh Saluja

HON'BLE DR. JUSTICE NUPUR BHATI

Order

25/05/2023

An application has been preferred on behalf of counsel for

the petitioners with a prayer for extension of interim order dated

09.11.2016.

A perusal of interim order dated 09.11.2016 makes it clear

that the same was not absolute.

However, in view of the Hon'ble Apex Court judgment passed

in the case of Asian Resurfacing of Road Agency Vs. Central

Bureau of Investigation; 2018 (16) SCC 299. The interim

order dated 09.11.2016 is extended for a further period of six

months or till the disposal of the suit whichever is earlier.

The application for extension of interim order is disposed of.

(DR. NUPUR BHATI),J 58-Sanjay/-

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