Anil Paliwal vs State Of Rajasthan
2023 Latest Caselaw 5344 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 4756/2021

Anil Paliwal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Pritam Joshi. For Respondent(s) : Mr. Vikram Sharma, PP.

HON'BLE MR. JUSTICE RAJENDRA PRAKASH SONI

Judgment / Order

25/05/2023

List the matter on 14.07.2023, as prayed.

Interim order, if any, shall continue till the next date of

hearing.

(RAJENDRA PRAKASH SONI),J 126-Mohan/-

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