Citation : 2023 Latest Caselaw 5285 Raj
Judgement Date : 25 May, 2023
[2023/RJJD/017431]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 3431/2022
1. Bharat Joshi S/o Shri Kailash Narayan Joshi, Aged About 60 Years, Accounts Assistant, Sr. Divisional Finance Manager Office, Drm Office, Jodhpur, Rajasthan. Presently Residing At Brij, House No. 1256, Sukhanand Ki Bagicchi, Siwanchi Gate Ke Andar, Jodhpur, Rajasthan.
2. Ajay Sharma S/o Late Shri Dinesh Kumar Sharma, Aged About 61 Years, R/o Plot No. 45, 10-E Road, Sardarpura, Jodhpur, Rajasthan. (Retired Sse, Factory, Jodhpur (Honorary Member Post Executive Secretary))
----Petitioners Versus
1. State Of Rajasthan
2. Jugal Kishore Gour S/o Shri Premraj Gour, Aged About 38 Years, R/o House No. 11-12, Kailash Nagar, Police Station Mata Ka Than, Jodhpur, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Rajendra Singh For Respondent(s) : Mr. Mool Singh Bhati, PP
HON'BLE MR. JUSTICE RAJENDRA PRAKASH SONI Judgment 25/05/2023
1. A factual report has been submitted by learned Public
Prosecutor, wherein it is inter alia indicated that after investigation
into the FIR, Final Report has been submitted.
2. The factual report is taken on record.
3. In view of the factual report, the misc. petition has rendered
infructous.
4. Hence, the present misc. petition is dismissed as rendered
infructuous.
(RAJENDRA PRAKASH SONI),J 55-nitin/-
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